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Delhi HC: FSSAI Has No Authority to Regulate Animal Feed - (08 Apr 2026)

CIVIL

Delhi High Court struck down Food Safety and Standards Authority of India’s ban on meat and bone meal in feed for milk- and meat-producing animals, ruling that FSSAI lacks authority to set standards for animal food.

Tags : FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA   ANIMAL FEED   REGULATE  

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