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Supreme Court: Sajjadanashin of a Dargah and Mutawalli of a Waqf are Distinct Roles - (07 Apr 2026)

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Supreme Court reiterated that a Sajjadanashin of a dargah and a Mutawalli of a waqf hold distinct roles, clarifying that the Sajjadanashin performs primarily spiritual functions, whereas the Mutawalli is responsible for secular administration and management of waqf property.

Tags : DARGAH   WAQF   MUTAWALLI  

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