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MP HC: Only Parents' Income Matters For Creamy Layer; Self or Non-Class-I Spouse Income Irrelevant - (07 Apr 2026)

SERVICE

The court observed that "while determining the status of creamy layer of a candidate, the income of his parents alone is required to be seen. The income of his husband (who is not Class-I Officer) and/or his own income is not relevant for the said purpose".

Tags : INCOME   CREAMY LAYER   SPOUSE INCOME  

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