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Delhi HC Imposes ?5 Lakh Fine on Rakshit Shetty For Unauthorised Song Use in Bachelor Party Film - (01 Apr 2026)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court ordered Paramvah Studios, led by Rakshit Shetty, to pay ?25 lakh for unauthorised use of two songs in Bachelor Party, holding the studio liable for copyright infringement despite claims of minimal usage.

Tags : COPYRIGHT INFRINGEMENT   FINE   RAKSHIT SHETTY  

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