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Delhi HC Upholds Bidder Disqualification in Sri Lanka Consular Services Tender For Lack of Experience - (01 Apr 2026)

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Delhi High Court upheld a bidder’s disqualification from the Sri Lanka CPV services tender, ruling the bidder failed to demonstrate the required independent contractual experience as specified in the tender conditions for outsourcing consular, passport, and visa services.

Tags : BIDDER   DISQUALIFICATION   TENDER  

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