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Kerala HC Rejects Plea Against Appointment of VS Achuthanandan’s Son as IHRD Director-In-Charge - (31 Mar 2026)

SERVICE

Kerala High Court dismissed a writ petition challenging the appointment of Dr. V.A. Arun Kumar, son of late former Chief Minister V.S. Achuthanandan, as Director-in-Charge of the Institute of Human Resources Development.

Tags : APPOINTMENT   DIRECTOR-IN-CHARGE   INSTITUTE OF HUMAN RESOURCES DEVELOPMENT  

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