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Bom HC Cancels Bail of Accused Supplying Fake Medicines, Says it Weakens Public Trust in Healthcare - (27 Mar 2026)

CRIMINAL

Bombay High Court held that supplying fake medicines to government hospitals poses a grave threat to public health and undermines trust in healthcare, emphasizing that such offences are serious and bail cannot be granted lightly.

Tags : BAIL   FAKE MEDICINES   PUBLIC TRUST  

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