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Gujarat High Court: Forcing Toddler to Attend Court 6 Hours Weekly For Grandfather Visits is Unjust - (26 Mar 2026)

FAMILY

Gujarat High Court held that forcing a toddler to spend six hours in court weekly for grandparent visits is “uncalled for and unjust,” allowing the mother’s plea against a family court order mandating the child’s presence every Thursday from 11 am to 5 pm.

Tags : TODDLER   VISITS   COURT  

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