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Delhi High Court: Newslaundry Acted Maliciously and Showed Intolerance Toward TV Today - (23 Mar 2026)

MEDIA AND COMMUNICATION

Delhi High Court ruled that Newslaundry acted with malicious intent in its coverage of TV Today Network, stating its tone showed intolerance rather than fair criticism and that it repeatedly targeted the network and its journalists with disparaging commentary beyond legitimate critique.

Tags : NEWSLAUNDRY   INTOLERANCE   TV TODAY  

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