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Supreme Court: Strict Procedure Must be Followed under UP Gangsters Act Due to Serious Consequences - (23 Mar 2026)

CRIMINAL

Supreme Court quashed proceedings against alleged gangster Gabbar Singh under the UP Gangsters Act, citing procedural lapses in forwarding the recommendation to prepare the gang chart that listed his name, emphasizing the need for strict compliance with the Act's procedures.

Tags : STRICT PROCEDURE   UP GANGSTERS ACT   SERIOUS CONSEQUENCES  

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