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Delhi HC Granted Interim Relief to JioStar in a Dispute over Legends League Cricket Broadcast Rights - (20 Mar 2026)

ARBITRATION

Delhi High Court restrained transfer of Legends League Cricket Master T20 broadcast rights to third parties in a dispute between JioStar India and Absolute Legends Sports, noting their prior agreement for broadcasting and commercial exploitation of the tournament featuring retired global players.

Tags : INTERIM RELIEF   JIOSTAR   BROADCAST RIGHTS  

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