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J&K HC to Govt.: Take Action against Media Creating ‘Hysteria’ in State - (22 Jul 2016)

Jammu and Kashmir HC has asked State Government to take action against news channels that have created “hysteria” about Kashmir and its people, and blamed television media reportage for pushing the Valley’s IAS officer Shah Faesal “to the edge”.

Tags : JAMMU AND KASHMIR HC   STATE GOVERNMENT   NEWS CHANNELS  

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