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SC: Anganwadi Workers With Degrees Are Eligible For The 29% Quota For Supervisors in Kerala - (17 Mar 2026)

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Supreme Court held that graduate Anganwadi Workers are not barred from the 29% quota for Supervisors under ICDS, meant for SSLC-qualified workers with experience, clarifying the 11% graduate quota is additional and restoring the Tribunal’s decision over the Kerala High Court.

Tags : ANGANWADI WORKERS   DEGREES   SUPERVISORS  

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