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Insurance Regulatory and Development Authority of India (Places of Business) Regulations, 2015- (Insurance Regulatory and Development Authority) (15 Jul 2015)

MANU/IRDA/0029/2015

Insurance

The Insurance Regulatory and Development Authority introduced the Regulations, 2015, which supersede the IRDA (Places of Business) Regulations, 2013.

Tags : IRDA   PLACE OF BUSINESS   REGULATIONS  

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