Sikkim HC: Non-Disclosure of Minor Cases With Acquittal Should Not Automatically Trigger Termination - (12 Mar 2026)
SERVICE
Sikkim HC set aside the termination of SSB constable, holding that non-disclosure of minor criminal cases resulting in acquittal should not automatically lead to dismissal. The Court emphasized evaluating the offence, the post, and the candidate’s socio-economic background before taking such action.
Tags : MINOR CASES TERMINATION ACQUITTAL
Share : 
|