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SC: Co-Operative Society’s Multi-State Status Depends on its Objectives, Not Member Distribution - (11 Mar 2026)

TRUSTS AND SOCIETIES

Supreme Court held that a cooperative society’s multi-state status is determined by its objectives, not just member distribution, and set aside the Uttarakhand High Court ruling that classified a state cooperative as multi-state solely due to members across states.

Tags : CO-OPERATIVE SOCIETY   MEMBER   MULTI-STATE STATUS  

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