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Madras HC: Take Action Against Collectors and Police if They Fail to Maintain an Orderly System - (11 Mar 2026)

CRIMINAL

Madras High Court directed the government to take action against District Collectors and police officials who fail to enforce the abolition of the orderly system, noting that officials must act in accordance with government policy and can face consequences for non-compliance.

Tags : COLLECTORS   POLICE   ACTION  

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