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Calcutta High Court: Voluntary Transfer Affects Seniority But Keeps Past Service For Promotion - (10 Mar 2026)

SERVICE

Calcutta High Court held that a Railway Protection Force member requesting or mutually exchanging a transfer loses seniority at the new posting, but their past service remains intact for determining eligibility for promotion.

Tags : VOLUNTARY TRANSFER   RAILWAY PROTECTION FORCE   PROMOTION ELIGIBILITY  

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