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Ker HC Directs Travancore Devaswom Board to Ensure Transparency in Padi Pooja at Sabarimala Temple - (09 Mar 2026)

TRUSTS AND SOCIETIES

Kerala High Court has issued directions to the Travancore Devaswom Board to ensure transparency and better use of days for Padi Pooja at Sabarimala Temple, following a suo motu petition based on the monthly report of the Sabarimala Special Commissioner on Kumbham masa pooja activities.

Tags : TRAVANCORE DEVASWOM BOARD   TRANSPARENCY   SABARIMALA TEMPLE  

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