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Orissa High Court Grants Bail in OTET Leak Case, Ruling Allegations Alone Can’t Punish - (09 Mar 2026)

CRIMINAL

Orissa High Court granted bail to eight individuals, including the Vice-President of the Board of Secondary Education, Odisha, arrested for their alleged involvement in leaking the question papers of the Special Odisha Teacher Eligibility Test (OTET) 2025 shortly before the exam.

Tags : SPECIAL ODISHA TEACHER ELIGIBILITY TEST   BAIL   ALLEGATIONS  

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