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Delhi HC Clears McDonald's Arbitration - (22 Jul 2016)

Delhi HC has allowed McDonald’s to approach the London Court of International Arbitration against Bakshi and his wife, in a dispute over ownership of Connaught Plaza Restaurants (CPRL) between Vikram Bakshi and McDonald’s India.

Tags : DELHI HC   CONNAUGHT PLAZA RESTAURANTS   MCDONALD   VIKRAM BAKSHI  

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