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Madras HC: Minister Regupathy Gave a Mischievous Political Twist to the Thiruparankundram Issue - (03 Mar 2026)

CONTEMPT OF COURT

Madras High Court observed that Tamil Nadu Minister for Minerals and Mines S. Regupathy gave a mischievous political spin to the Thiruparankundram issue by opposing the lighting of the Karthigai Deepam at the Deepathoon, while hearing a plea to implead him in a contempt case.

Tags : POLITICAL TWIST   MISCHIEVOUS   MINISTER  

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