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Madras High Court Directs Action Against District Collector For Ex-Parte Stance In Govt Land Case - (03 Mar 2026)

PROPERTY

Madras High Court has called for disciplinary action against the District Collector of Ramanathapuram for failing to appear in a case, leading to an ex parte order on government property, noting such lapses harm public interest.

Tags : DISCIPLINARY ACTION   EX-PARTE   DISTRICT COLLECTOR  

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