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Karnataka High Court Grants Three-Day Emergency Parole To Disabled Life Convict For Sister’s Wedding - (03 Mar 2026)

CRIMINAL

Karnataka High Court granted three-day emergency parole to a visually disabled life convict, sentenced for offences including kidnapping, to attend his sister’s wedding, noting his 77% blindness and her locomotor disability.

Tags : PAROLE   LIFE CONVICT   WEDDING  

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