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Madras HC Denies Bail to ‘Attack’ Pandi - (22 Jul 2016)

Madras HC has dismissed a bail application preferred by V.P. Pandi alias ‘Attack’ Pandi, once a close aide of ex-Union Minister M.K. Alagiri, in a case booked by Madurai city police on charges of murdering the latter’s another confidante N. Suresh Babu alias ‘Pottu’ Suresh at TVS Nagar.

Tags : MADRAS HC   V.P. PANDI ALIAS ‘ATTACK’ PANDI  

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