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Bombay High Court: State Cannot Deny Maternity Benefits As More Women Join Workforce - (02 Mar 2026)

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Observing that as more women join the workforce to achieve economic independence, authorities cannot deny maternity leave and compromise their caregiving role, the Bombay HC directed Brihanmumbai Municipal Corporation to promptly grant and pay maternity benefits to a doctor serving at KEM Hospital.

Tags : MATERNITY BENEFITS   WOMEN   WORKFORCE  

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