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SC: Submission of Maadhyamik Admit Card Along With Class X Pass Certificate For Verification - (26 Feb 2026)

ELECTION

Supreme Court said the Maadhyamik (Class 10) admit card issued by the West Bengal State Board must be submitted with the pass certificate to verify age and parentage during West Bengal’s SIR. It also ordered pending documents be given to presiding judicial officers by 5 PM tomorrow.

Tags : ADMIT CARD   PASS CERTIFICATE   VERIFICATION  

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