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Delhi HC: Merely Breaking Up a Relationship Does Not Amount to Instigation For Abetment of Suicide - (25 Feb 2026)

CRIMINAL

The court said that “Though, broken relationship and heartbreaks have become common these days, mere breaking-up of relationship may not per se constitute instigation so as to make it to be a case of abetment under Section 108 BNS (corresponding Section 306 IPC),”.

Tags : BREAKING UP   RELATIONSHIP   ABETMENT OF SUICIDE  

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