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NGT Asks Authorities to Ensure No Burning of Waste in Open - (21 Jul 2016)

National Green Tribunal (NGT) has directed DDA, NDMC, Municipal Corporations, Delhi Cantonment Board to ensure that there is no burning of waste in the open and if found any then impose compensation too.

Tags : NATIONAL GREEN TRIBUNAL (NGT)   CONSTRUCTION SITES   DDA   NDMC   MUNICIPAL CORPORATIONS   DELHI CANTONMENT BOARD  

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