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SC: In Cases of Mutual Suicide Pact Surviving Partner Liable for Abetment - (18 Feb 2026)

CRIMINAL

Supreme Court while upholding conviction for abetment clarified that abetment under Section 107 IPC is not confined to physically supplying means of suicide. Participating in suicide pact involves mutual encouragement and reciprocal commitment to die

Tags : SUPREME COURT   ABETMENT   SUICIDE  

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