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SC: Hard to Believe Married Woman Was Lured Into Sex by False Marriage Promise; Case Quashed - (06 Feb 2026)

CRIMINAL

Supreme Court set aside criminal proceedings against a Chhattisgarh advocate accused of repeatedly raping a married colleague, ruling that the allegations based on a purported false promise of marriage did not warrant continuation of the case.

Tags : MARRIED WOMAN   FALSE MARRIAGE   PROMISE  

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