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Delhi High Court: Consenting Adults can Choose Life Partners Without Societal or Parental Approval - (06 Feb 2026)

CRIMINAL

Delhi High Court ruled that consenting adults have the constitutional right to choose their life partners without needing societal or parental approval. The court emphasized that such decisions must be respected, upholding the sanctity of marriage based on mutual consent of adults.

Tags : ADULTS   LIFE PARTNERS   APPROVAL  

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