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Mardas HC Pulls Up TN Govt. over Honour Killing Attacks - (21 Jul 2016)

Madras HC has pulled up Tamil Nadu Government for ‘administrative lapses’ in attacks at three villages in Dharmapuri district in November 2012 reportedly by upper castes in connection with an honour killing and said the picture presented to it was not satisfactory.

Tags : MADRAS HC   TAMIL NADU GOVERNMENT   HONOUR KILLING  

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