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Madras HC Disposes of Nalini’s Petition for Premature Release - (20 Jul 2016)

Madras HC has declined to entertain a plea by Rajiv Gandhi assassination case convict Nalini Sriharan seeking premature release, saying it cannot grant her request in view of pendency of a related matter before the Supreme Court.

Tags : MADRAS HC   RAJIV GANDHI ASSASSINATION CASE. NALINI  

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