-Manupatra

Delhi HC: Girl Being Friendly on Valentine’s Day Does Not Justify Forced Sexual Activity under POCSO || Delhi HC: Street Vendors Must Maintain Cleanliness and Not Encroach on Public Spaces || Delhi HC: Victim’s Negligence Cannot Bar Compensation in Railway Accident Cases || Jharkhand HC: Pre-1947 Transfers Exempt from Section 46; 45-Year Delay Blocks Restoration || Delhi HC: Mediation Settlement Does Not Remove Criminal Liability But Can be Considered For Bail || Delhi High Court: Newslaundry Acted Maliciously and Showed Intolerance Toward TV Today || SC: New Tree Growth on Land Approved For Development Does Not Qualify it as 'Deemed Forest' || SC: Confiscation Proceedings Can Continue Against Wife of Deceased Public Servant with Illicit Asset || Supreme Court: Strict Procedure Must be Followed under UP Gangsters Act Due to Serious Consequences || Supreme Court: HCs Can Go Beyond FIR to Quash Frivolous or Vexatious Criminal Cases

Supreme Court: Stray Dog Attacks on Beaches Adversely Impact Tourism - (29 Jan 2026)