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Chhattisgarh HC: Court Employees Cannot Enroll as Regular LLB Students in Breach of Service Rules - (29 Jan 2026)

SERVICE

Chhattisgarh High Court set aside an order allowing a probationary court employee to pursue the third year of LLB as a regular student, ruling that such permission affects administrative discipline, office functioning, and compliance with service rules.

Tags : COURT EMPLOYEES   LLB STUDENTS   SERVICE RULES  

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