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Lok Sabha Passes Bills to Replace NEET Ordinances - (20 Jul 2016)

Lok Sabha has passed The Indian Medical Council (Amendment) Bill and The Dentists (Amendment) Bill, which seek to amend The Indian Medical Council Act,1956 and The Dentists Act, 1948 to replace the National Eligibility cum Entrance Test (NEET) ordinances.

Tags : LOK SABHA   THE INDIAN MEDICAL COUNCIL (AMENDMENT) BILL   THE DENTISTS (AMENDMENT) BILL  

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