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MP HC: MPPSC Cannot Reject Doctors For PG Additional Registration Not Mentioned in the Advertisement - (28 Jan 2026)

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Madhya Pradesh High Court allowed writ petitions by doctors challenging MPPSC’s rejection of their applications for Medical Officer (Grade-I) and Specialist posts, ruling that candidates cannot be disqualified for PG additional registration not specified in the recruitment advertisement.

Tags : DOCTORS   ADVERTISEMENT   REGISTRATION  

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