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Rajya Sabha Passes The Child Labour (Prohibition and Regulation) Amendment Bill - (20 Jul 2016)

Rajya Sabha has passed The Child Labour (Prohibition and Regulation) Amendment Bill, which prohibits employment of children below 14 years in all occupations except in family business, with the provision for imprisonment of up to two years for any violation.

Tags : RAJYA SABHA   CHILD LABOUR (PROHIBITION AND REGULATION) AMENDMENT BILL  

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