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NGT to Uttarakhand: Slap 50K Fine on Hospitals over Improper Disposal of Bio-Medical Waste - (20 Jul 2016)

National Green Tribunal (NGT) has directed hospitals in Uttarakhand to ensure proper collection, segregation and disposal of bio-medical and solid waste in the State and said any violation would lead to imposition of environmental compensation of Rs 50,000 on them.

Tags : NATIONAL GREEN TRIBUNAL   BIO-MEDICAL WASTE  

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