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SC: Evidence is Often Fabricated Using AI And False Allegations are Rampant in Matrimonial Cases - (21 Jan 2026)

CRIMINAL

Supreme Court expressed serious concern over AI-generated and fabricated evidence in matrimonial disputes, noting that parties, eager to 'teach the other side a lesson,' are increasingly misusing technology to build cases based on false allegations.

Tags : EVIDENCE   FALSE ALLEGATIONS   MATRIMONIAL CASES  

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