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Patna HC: Aadhaar and GPS-Based Attendance For Medical College Faculty Does Not Violate Privacy - (20 Jan 2026)

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Patna High Court upheld the mandatory use of Aadhaar-based facial authentication and GPS location tracking for faculty attendance in Bihar medical colleges, dismissing a writ petition challenging the state’s directive for implementing face-based Aadhaar and GPS-enabled attendance systems.

Tags : AADHAAR   GPS-BASED ATTENDANCE   MEDICAL COLLEGE  

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