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Bombay HC: ?25K Fine for Flying Kites With Nylon Manjha; Parents Must Ensure Responsible Conduct - (14 Jan 2026)

CIVIL

Bombay High Court warned that during this year’s Makar Sankranti, anyone flying kites with nylon manjha will face a ?25,000 fine, while those selling it illegally will be liable to pay ?2.5 lakh, emphasizing the need for responsible behavior and adherence to the law.

Tags : KITES   NYLON MANJHA   PARENTS  

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