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Madras HC Issues Notice to TN on Plea for Cancelling Bail to MBBS Students - (20 Jul 2016)

Madras HC issued notice to Tamil Nadu Government on petition seeking cancellation of bail granted by a lower court to two MBBS students, who had thrown a five-month-old stray dog from terrace of three-storied building earlier this month.

Tags : MADRAS HC   TAMIL NADU GOVERNMENT   MBBS STUDENTS  

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