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SC: Studying in a Government Institute Does Not Create an Automatic Right to a Government Job - (09 Jan 2026)

SERVICE

Supreme Court has ruled that admission to and completion of a course in a government institution does not by itself give rise to a legitimate expectation of automatic appointment to a government post, especially where there has been a change in policy or the applicable recruitment framework.

Tags : GOVERNMENT INSTITUTE   RIGHT   GOVERNMENT JOB  

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