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SC: Reserved Category Candidate Who Availed Prelims Relaxation Cannot Claim an Unreserved Seat - (07 Jan 2026)

SERVICE

Supreme Court declined to consider the appointment of a Scheduled Caste candidate to the unreserved Indian Forest Service cadre, holding that the candidate was ineligible after availing relaxation at the preliminary examination stage.

Tags : RESERVED CATEGORY   CANDIDATE   RELAXATION  

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