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SC: Judge Cannot Be Presumed Biased Merely Because a Litigant’s Relative Is Police or Court Staff - (07 Jan 2026)

CRIMINAL

Supreme Court set aside the Telangana High Court’s order transferring a criminal case from Sangareddy to Hyderabad, holding that allegations of judicial bias cannot be presumed merely because a litigant’s relatives hold official positions.

Tags : JUDGE   LITIGANT   PRESUMED  

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