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P&H HC Cites Bhagavad Gita, Directs Regularisation of Daily Wage Workers For Public Good - (05 Jan 2026)

SERVICE

Punjab & Haryana High Court, citing the principle of Rajdharma, held that a welfare State cannot demand continuous service from workers while keeping them in perpetual insecurity and directed the regularisation of daily wage employees to ensure justice, fairness, and compassion.

Tags : REGULARISATION   DAILY WAGE WORKERS   PUBLIC GOOD  

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