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Bombay HC Conducts Emergency Hearing from CJ’s Residence as Court Staff Deployed for Elections - (02 Jan 2026)

ELECTION

Bombay High Court held an emergency hearing at the Chief Justice’s residence after the BMC Commissioner directed city court staff to report for two hours of election duty on December 30, prompting the court to proceed outside its usual premises.

Tags : EMERGENCY HEARING   ELECTIONS   CHIEF JUSTICE  

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