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Kerala HC Denies Parole to Life Convict in TP Chandrasekharan Murder Case For Cousin's Funeral - (31 Dec 2025)

CRIMINAL

Kerala HC refused emergency parole to Jyothi Babu, a convict in the T.P. Chandrasekharan murder case, to perform his cousin’s funeral rites. Babu, serving a life sentence for the 2012 politically motivated killing of RMP leader Chandrasekharan, remains in Kannur prison.

Tags : PAROLE   LIFE CONVICT   MURDER  

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